M/S Turbo Lubes & Greases Pvt. Ltd. ... vs State Of U.P. & 3 Others
2017 Latest Caselaw 5681 ALL

Citation : 2017 Latest Caselaw 5681 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

M/S Turbo Lubes & Greases Pvt. Ltd. ... vs State Of U.P. & 3 Others on 24 October, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 45916 of 2014
 

 
Petitioner :- M/S Turbo Lubes & Greases Pvt. Ltd. & Another
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- K. Ajit
 
Counsel for Respondent :- C.S.C.,Arvind Srivastava-Iii,Gautam Baghel
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Issue notice to the petitioner to engage another counsel as learned counsel for the petitioner has been elevated to the Bench.

List this matter on 29.01.2018.

Interim order, if any, to continue till then.

Order Date :- 24.10.2017

pks

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