Hakim Ali (Since Deceased) And ... vs Mehdi Hasan (Since Deceased) And ...
2017 Latest Caselaw 5623 ALL

Citation : 2017 Latest Caselaw 5623 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Hakim Ali (Since Deceased) And ... vs Mehdi Hasan (Since Deceased) And ... on 23 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 138 of 2013
 

 
Appellant :- Hakim Ali (Since Deceased) And Others
 
Respondent :- Mehdi Hasan (Since Deceased) And Others
 
Counsel for Appellant :- Mustaqeem Ahmad
 
Counsel for Respondent :- Govind Krishna,Jitendra Kumar Sharma
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants states that two substitution applications with regard to appellant no. 3 Qasim Ali, the appellant no. 3/1 namely, Hasim Ali, appellant no. 5 Iqbal, respondent no. 2, Mushtaq Hasan, and respondent no. 21 Shamshed Ali have been filed in registry on 10.5.2017 but the same are not on record.

Office is directed to trace out the same and place it on record.

List after ten days.

Order Date :- 23.10.2017

Gss

Download the LatestLaws.com Mobile App