Mohammad Shahid And 25 Others vs Smt. Savitri Srivastava And 12 ...
2017 Latest Caselaw 5599 ALL

Citation : 2017 Latest Caselaw 5599 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Mohammad Shahid And 25 Others vs Smt. Savitri Srivastava And 12 ... on 23 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 445 of 2015
 

 
Appellant :- Mohammad Shahid And 25 Others
 
Respondent :- Smt. Savitri Srivastava And 12 Others
 
Counsel for Appellant :- Shamim Ahmad,M.A. Qadeer
 
Counsel for Respondent :- P.K. Sinha
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri M.A. Qadeer, learned counsel for the appellants.

List after three weeks.

Order Date :- 23.10.2017

Gss

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