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Kanhaiya Jha vs Union Of India & Others
2017 Latest Caselaw 5590 ALL

Citation : 2017 Latest Caselaw 5590 ALL
Judgement Date : 23 October, 2017

Allahabad High Court
Kanhaiya Jha vs Union Of India & Others on 23 October, 2017
Bench: Amreshwar Pratap Sahi, Saral Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SPECIAL APPEAL No. - 914 of 2007
 

 
Appellant :- Kanhaiya Jha
 
Respondent :- Union Of India & Others
 
Counsel for Appellant :- Sanjay Singh,Ashok Khare
 
Counsel for Respondent :- A.S.G.I.,Nawal Kishor Mishra,Upendra Mishra
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Sri Sanjay Singh, learned counsel for the appellant has sent illness slip today.

List in the next cause list.

Order Date :- 23.10.2017

Ishan

 

 

 
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