Citation : 2017 Latest Caselaw 5587 ALL
Judgement Date : 23 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL DEFECTIVE No. - 391 of 2017 Appellant :- Sonai & 2 Others Respondent :- Smt. Sursati Devi & Another Counsel for Appellant :- Pradeep Kumar,Siddhartha Srivastava Hon'ble Bachchoo Lal,J.
Heard learned counsel for the appellants and perused the record.
Issue notice to the respondents on delay condonation application u/s 5 of Limitation Act.
List after service of notice upon the respondents.
Order Date :- 23.10.2017
Gss
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