M/S Bharat Sanchar Nigam Ltd. And 4 ... vs M/S Jay Bharat Machinery Store And ...
2017 Latest Caselaw 5578 ALL

Citation : 2017 Latest Caselaw 5578 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

M/S Bharat Sanchar Nigam Ltd. And 4 ... vs M/S Jay Bharat Machinery Store And ... on 23 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1314 of 2016
 

 
Appellant :- M/S Bharat Sanchar Nigam Ltd. And 4 Others
 
Respondent :- M/S Jay Bharat Machinery Store And Another
 
Counsel for Appellant :- B.K.Singh Raghuvanshi
 

 
Hon'ble Bachchoo Lal,J.

Office report dated 13.10.2017 shows that the notices were issued to respondent nos. 1 and 2 by ordinary process fixing 28.2.2017 but the same has not been returned back.

List after two weeks along with office report with regard to service of notice upon the respondents.

Order Date :- 23.10.2017

Gss

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