Chandra Bhal And Another vs Bhola Pandey(Deceased) And 8 ...
2017 Latest Caselaw 5574 ALL

Citation : 2017 Latest Caselaw 5574 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Chandra Bhal And Another vs Bhola Pandey(Deceased) And 8 ... on 23 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1078 of 2016
 

 
Appellant :- Chandra Bhal And Another
 
Respondent :- Bhola Pandey(Deceased) And 8 Others
 
Counsel for Appellant :- Tripathi B.G. Bhai
 
Counsel for Respondent :- Prabhakar Dubey
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants states that the substitution application has been filed on behalf of appellants in registry today but the same is not on record.

List after ten days along with the substitution application, if any.

Order Date :- 23.10.2017

Gss

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