Tuesday, 28, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Kunwar Pal Singh(Deceased) And 5 ... vs Sri Suraj Pal Singh
2017 Latest Caselaw 5572 ALL

Citation : 2017 Latest Caselaw 5572 ALL
Judgement Date : 23 October, 2017

Allahabad High Court
Kunwar Pal Singh(Deceased) And 5 ... vs Sri Suraj Pal Singh on 23 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1069 of 2016
 

 
Appellant :- Kunwar Pal Singh(Deceased) And 5 Others
 
Respondent :- Sri Suraj Pal Singh
 
Counsel for Appellant :- Ram Suphal Shukla,Sharad Kumar
 
Counsel for Respondent :- Sudhanshu Pandey
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the appellants, list after ten days.

It is made clear that no further adjournment shall be given to the parties.

Order Date :- 23.10.2017

Gss

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter