Tuesday, 28, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

The New India Assurance Company ... vs Smt. Rakhi And Others
2017 Latest Caselaw 5566 ALL

Citation : 2017 Latest Caselaw 5566 ALL
Judgement Date : 23 October, 2017

Allahabad High Court
The New India Assurance Company ... vs Smt. Rakhi And Others on 23 October, 2017
Bench: Amreshwar Pratap Sahi, Saral Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3575 of 2008
 

 
Appellant :- The New India Assurance Company Ltd.
 
Respondent :- Smt. Rakhi And Others
 
Counsel for Appellant :- Rahul Sahai
 
Counsel for Respondent :- Ankit Saran,Sundeep Agrawal,Vikrant Pandey
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

The office is directed to send a reminder for the records, keeping in view the report dated 13th October, 2017.

Matter may be listed as and when the records are available.

Order Date :- 23.10.2017

Ishan

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter