Sarpanch Singh & Another. vs State Of U.P.
2017 Latest Caselaw 5554 ALL

Citation : 2017 Latest Caselaw 5554 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Sarpanch Singh & Another. vs State Of U.P. on 23 October, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 1114 of 2001
 

 
Appellant :- Sarpanch Singh & Another.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Vivek Shrotria
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Rang Nath Pandey,J.

On the request of Sri Vivek Shrotria, learned counsel for appellants, the case is adjourned today.

List again.

Order Date :- 23.10.2017

psd

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