Jai Karan Singh @ Bedhab Singh vs State Of U.P.
2017 Latest Caselaw 5547 ALL

Citation : 2017 Latest Caselaw 5547 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Jai Karan Singh @ Bedhab Singh vs State Of U.P. on 23 October, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 1471 of 2008
 

 
Appellant :- Jai Karan Singh @ Bedhab Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Pankaj Gupta
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Rang Nath Pandey,J.

Case called out in the revised list.

None is present on behalf of the appellant to argue the case.

In view of aforesaid, office is directed to issue notice to the appellant returnable at an early date to appear in person or through his counsel to argue the case.

List along with service report.

Order Date :- 23.10.2017

psd

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