Mahmood vs State Of U.P.
2017 Latest Caselaw 5544 ALL

Citation : 2017 Latest Caselaw 5544 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Mahmood vs State Of U.P. on 23 October, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 392 of 2009
 

 
Appellant :- Mahmood
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- In Person,Lalji Yadav,Manjusha Kapil A C
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Rang Nath Pandey,J.

Ms. Manju Sharma, Advocate has been appointed as amicus curiae in place of Smt. Manjusha Kapil, who is present today.

List on 29.10.2017.

Order Date :- 23.10.2017

psd

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