Sandeep Singh @ Raju Singh {In ... vs State Of U.P.
2017 Latest Caselaw 5542 ALL

Citation : 2017 Latest Caselaw 5542 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Sandeep Singh @ Raju Singh {In ... vs State Of U.P. on 23 October, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 977 of 2008
 

 
Appellant :- Sandeep Singh @ Raju Singh {In Jail}
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- In Person,Sharad Pathak,Shivam Chaudhary
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Rang Nath Pandey,J.

Jail Superintendent, Barabanki is directed to file custody certificate of the accused, namely Sandeep Singh @ Raju Singh involved in CT No. 74/06, CR No. 20/06, under Sections 8/20 N.D.P.S. Act, P.S. G.R.P., Barabanki before this Court. The said report shall be submitted to this Court on or before 23.11.2017.

List this case after receipt of the aforesaid report.

Order Date :- 23.10.2017

psd

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