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Satish Pandey vs Mukesh Kumar Singh, District ...
2017 Latest Caselaw 5488 ALL

Citation : 2017 Latest Caselaw 5488 ALL
Judgement Date : 13 October, 2017

Allahabad High Court
Satish Pandey vs Mukesh Kumar Singh, District ... on 13 October, 2017
Bench: Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- CONTEMPT No. - 2217 of 2017
 

 
Applicant :- Satish Pandey
 
Opposite Party :- Mukesh Kumar Singh, District Inspector Of Schools., Lko.
 
Counsel for Applicant :- Manjive Shukla
 

 
Hon'ble Rajan Roy,J.

Heard.

Issue notice.

Order Date :- 13.10.2017

psd

 

 

 
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