Chandra Bhan vs Sri Baljor Singh
2017 Latest Caselaw 5461 ALL

Citation : 2017 Latest Caselaw 5461 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Chandra Bhan vs Sri Baljor Singh on 12 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 990 of 2002
 

 
Appellant :- Chandra Bhan
 
Respondent :- Sri Baljor Singh
 
Counsel for Appellant :- S.S. Nigam,G.K. Khanna
 
Counsel for Respondent :- Girish Chand Saxena
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, the case is passed over for the day.

List after two weeks.

Order Date :- 12.10.2017

Gss

Download the LatestLaws.com Mobile App