Pandit Rampal vs Pandit Dhaniram And Others
2017 Latest Caselaw 5435 ALL

Citation : 2017 Latest Caselaw 5435 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Pandit Rampal vs Pandit Dhaniram And Others on 12 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 955 of 2002
 

 
Appellant :- Pandit Rampal
 
Respondent :- Pandit Dhaniram And Others
 
Counsel for Appellant :- K.M.Garg
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Chakranshu Chaurasiya, Advocate, holding brief of Sri K.M.Garg, learned counsel for the appellant, the case is passed over for the day.

List after three weeks.

Order Date :- 12.10.2017

Gss

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