Citation : 2017 Latest Caselaw 5430 ALL
Judgement Date : 12 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 8 Case :- SECOND APPEAL No. - 838 of 2002 Appellant :- Isteyaque Hussain Respondent :- Smt. Rahmat Bee Counsel for Appellant :- Sanjay Kumar Jaiswal,A.K. Rai,N.K.Rastogi,S.N. Singh,Sanjay Kumar Agarwal,Vishnu K. Singh Counsel for Respondent :- M.A.Qadeer Hon'ble Bachchoo Lal,J.
Passed over on the illness slip of Sri K.K.Arora, learned counsel for the respondent.
List after three weeks.
Order Date :- 12.10.2017
Gss
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