Moti And Others vs Hotamber Singh And Others
2017 Latest Caselaw 5428 ALL

Citation : 2017 Latest Caselaw 5428 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Moti And Others vs Hotamber Singh And Others on 12 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 808 of 2002
 

 
Appellant :- Moti And Others
 
Respondent :- Hotamber Singh And Others
 
Counsel for Appellant :- Sudha Pandey,N.K.Pandey
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Shashi Prakash Rai, Advocate, holding brief of Sri N.K.Pandey, learned counsel for the appellants, the case is passed over for the day.

List after two weeks.

Order Date :- 12.10.2017

Gss

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