Smt. Kishori vs Nagar Nigam Bareilly And Others
2017 Latest Caselaw 5423 ALL

Citation : 2017 Latest Caselaw 5423 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Smt. Kishori vs Nagar Nigam Bareilly And Others on 12 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 725 of 2002
 

 
Appellant :- Smt. Kishori
 
Respondent :- Nagar Nigam Bareilly And Others
 
Counsel for Appellant :- Pankaj Naqvi,B.K. Vishwakarma,Gaurav Sisodia
 
Counsel for Respondent :- Vipin Chandra Dixit,Anil Tewari,Krishna Kumar Shukla,Madhur Prakash,Preet Pal Singh,Shiv Nath Singh
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Krishna Kumar Shukla, learned counsel for the respondents.

List in the next cause list for final hearing.

Order Date :- 12.10.2017

Gss

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