Smt. Kanchan Devi vs Nagar Palika, Chandausi
2017 Latest Caselaw 5421 ALL

Citation : 2017 Latest Caselaw 5421 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Smt. Kanchan Devi vs Nagar Palika, Chandausi on 12 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 1152 of 2003
 

 
Appellant :- Smt. Kanchan Devi
 
Respondent :- Nagar Palika, Chandausi
 
Counsel for Appellant :- V.C. Srivastava,Mohit Singh,Shashank Shekhar Mishra
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Shashank Shekhar Mishra, learned counsel for the appellant.

List after three weeks.

Order Date :- 12.10.2017

Gss

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