Pradeep Kumar Trivedi (In Person) vs Suresh Chandra Prin Secy Rural ...
2017 Latest Caselaw 5400 ALL

Citation : 2017 Latest Caselaw 5400 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Pradeep Kumar Trivedi (In Person) vs Suresh Chandra Prin Secy Rural ... on 12 October, 2017

Bench: Arvind Kumar Tripathi, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- CONTEMPT No. - 1161 of 2017
 

 
Applicant :- Pradeep Kumar Trivedi (In Person)
 
Opposite Party :- Suresh Chandra Prin Secy Rural Engg. Deptt Lko & Ors
 
Counsel for Applicant :- Pradeep Trivedi In Person
 

 
Hon'ble Arvind Kumar Tripathi,J.

Hon'ble Shashi Kant,J.

Counter affidavit filed today by learned A.G.A. is taken on record.

Two affidavits filed today on behalf of the appellant are taken on record.

On joint request of learned counsel for the appellant and learned A.G.A., list this matter on 8th November, 2017.

Order Date :- 12.10.2017

Monika

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