Jeetu Yadav ( Third Bail ) vs State Of U.P.
2017 Latest Caselaw 5399 ALL

Citation : 2017 Latest Caselaw 5399 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Jeetu Yadav ( Third Bail ) vs State Of U.P. on 12 October, 2017

Bench: Umesh Chandra Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- BAIL No. - 3576 of 2017
 

 
Applicant :- Jeetu Yadav ( Third Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Balram Yadava,Anita,Gauri Suwan Pandey
 
Counsel for Opposite Party :- Govt. Advocate,Sunil Dixit
 

 
Hon'ble Umesh Chandra Srivastava,J.

Supplementary affidavit filed today on behalf of applicant, is taken on record.

List this matter in the week commencing 20.11.2017.

Order Date :- 12.10.2017

psd

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