Satya Prakash Soni ( Second Bail ) vs State Of U.P.
2017 Latest Caselaw 5397 ALL

Citation : 2017 Latest Caselaw 5397 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Satya Prakash Soni ( Second Bail ) vs State Of U.P. on 12 October, 2017

Bench: Umesh Chandra Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- BAIL No. - 1712 of 2017
 

 
Applicant :- Satya Prakash Soni ( Second Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sartaj Ahmad Siddiqui,Pankaj Verma,Sunil Kumar Awasthi
 
Counsel for Opposite Party :- Govt. Advocate,Prashant Singh Atal
 

 
Hon'ble Umesh Chandra Srivastava,J.

As prayed by learned counsel for applicant, list after two months.

Order Date :- 12.10.2017

psd

Download the LatestLaws.com Mobile App