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Smt. Narangi Devi And Others vs Smt. Bhagwani Kunwar And Others
2017 Latest Caselaw 5276 ALL

Citation : 2017 Latest Caselaw 5276 ALL
Judgement Date : 9 October, 2017

Allahabad High Court
Smt. Narangi Devi And Others vs Smt. Bhagwani Kunwar And Others on 9 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 268 of 2002
 

 
Appellant :- Smt. Narangi Devi And Others
 
Respondent :- Smt. Bhagwani Kunwar And Others
 
Counsel for Appellant :- Ravindra Narain,Bipin Lal Srivastava,Mahesh Kumar,Praveem Kumar Singh,Shital Rai,Siddhartha Varma,Vijay Shanker
 
Counsel for Respondent :- N.D.Upadhyaya
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondents even in revised list.

Learned counsel for the appellants is present.

List after two weeks as peremptorily.

Order Date :- 9.10.2017

Gss

 

 

 
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