Khadim Hussain vs Mohammad Yasin
2017 Latest Caselaw 5271 ALL

Citation : 2017 Latest Caselaw 5271 ALL
Judgement Date : 9 October, 2017

Allahabad High Court

Khadim Hussain vs Mohammad Yasin on 9 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 219 of 2006
 

 
Appellant :- Khadim Hussain
 
Respondent :- Mohammad Yasin
 
Counsel for Appellant :- M.A.Qadeer,M.H.Qadeer,Mohd. Waris
 
Counsel for Respondent :- Chitralekhe Satsangi,H.K. Mishra
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondent even in revised list.

Learned counsel for the appellant is present.

List after two weeks as peremptorily.

Order Date :- 9.10.2017

Gss

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