Bhanu Prakash (Dead) & Others vs The Special Judge (E.C. Act) ...
2017 Latest Caselaw 5264 ALL

Citation : 2017 Latest Caselaw 5264 ALL
Judgement Date : 9 October, 2017

Allahabad High Court

Bhanu Prakash (Dead) & Others vs The Special Judge (E.C. Act) ... on 9 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 870 of 2009
 

 
Appellant :- Bhanu Prakash (Dead) & Others
 
Respondent :- The Special Judge (E.C. Act) Jalaun Orai & Others
 
Counsel for Appellant :- S.K. Gaur
 
Counsel for Respondent :- Chaudhary Subhash Kumar,K.M. Garg
 

 
Hon'ble Bachchoo Lal,J.

Sri Atul Kumar Upadhyay, Advocate, states that the name of Sri Chaudhary Subhash Kumar, learned counsel for the appellants, has wrongly been shown as learned counsel for the respondents.

Sri K.M. Garg, learned counsel for the respondents has sent illness slip.

The case is passed over for the day.

List after two weeks showing the name of Sri Chaudhary Subhash Kumar as counsel for the appellants in place of learned counsel for the respondents.

Order Date :- 9.10.2017

Gss

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