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Rakesh Kumar And Others vs Chhunna Lal And Others
2017 Latest Caselaw 5259 ALL

Citation : 2017 Latest Caselaw 5259 ALL
Judgement Date : 9 October, 2017

Allahabad High Court
Rakesh Kumar And Others vs Chhunna Lal And Others on 9 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 565 of 2001
 

 
Appellant :- Rakesh Kumar And Others
 
Respondent :- Chhunna Lal And Others
 
Counsel for Appellant :- Amit Saxena
 
Counsel for Respondent :- B.K. Srivastava
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the appellants,   the case is passed over for the day.

List after three weeks.

Order Date :- 9.10.2017

Gss

 

 

 
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