Shambhu Nath And Others vs Gaon Sabha, Barua Bojh,Handia, ...
2017 Latest Caselaw 5258 ALL

Citation : 2017 Latest Caselaw 5258 ALL
Judgement Date : 9 October, 2017

Allahabad High Court

Shambhu Nath And Others vs Gaon Sabha, Barua Bojh,Handia, ... on 9 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 1346 of 2001
 

 
Appellant :- Shambhu Nath And Others
 
Respondent :- Gaon Sabha, Barua Bojh,Handia, Alld. And Another
 
Counsel for Appellant :- Sanjay Kumar Singh
 
Counsel for Respondent :- A.S.Misra
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Sanjay Kumar Singh, learned counsel for the appellants.

List after two weeks.

Order Date :- 9.10.2017

Gss

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