Baba Singh & Another vs Sadhu Singh & Another
2017 Latest Caselaw 5257 ALL

Citation : 2017 Latest Caselaw 5257 ALL
Judgement Date : 9 October, 2017

Allahabad High Court

Baba Singh & Another vs Sadhu Singh & Another on 9 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 
Civil Misc. Delay Condonation Application No. 227751 of 2012
 
IN
 
Civil Misc. Substitution Application No. 227752 of 2012
 
IN
 

 
Case :- SECOND APPEAL No. - 377 of 2002
 

 
Appellant :- Baba Singh & Another
 
Respondent :- Sadhu Singh & Another
 
Counsel for Appellant :- Shashi Kant Gupta,Rohan Gupta
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellants.

Cause shown is sufficient, therefore, delay condonatoin application is allowed and delay in filing the substitution application is condoned.

The substitution application is allowed.

Let the necessary amendment be incorporated within ten days.

List after two weeks.

Order Date :- 9.10.2017

Gss

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