Babu Ram vs Mahesh Chandra
2017 Latest Caselaw 5256 ALL

Citation : 2017 Latest Caselaw 5256 ALL
Judgement Date : 9 October, 2017

Allahabad High Court

Babu Ram vs Mahesh Chandra on 9 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 649 of 2007
 

 
Appellant :- Babu Ram
 
Respondent :- Mahesh Chandra
 
Counsel for Appellant :- R.N. Sharma,A.K. Sharma
 
Counsel for Respondent :- C.K.Parekh,Ram Krishna Chaurasia
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of respondent be taken on record.

Learned counsel for the appellant prays for and is granted three weeks time to file rejoinder affidavit.

List thereafter.

Order Date :- 9.10.2017

Gss

Download the LatestLaws.com Mobile App