Khalil Ahmad vs Munawwar And Others
2017 Latest Caselaw 5255 ALL

Citation : 2017 Latest Caselaw 5255 ALL
Judgement Date : 9 October, 2017

Allahabad High Court

Khalil Ahmad vs Munawwar And Others on 9 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 876 of 2008
 

 
Appellant :- Khalil Ahmad
 
Respondent :- Munawwar And Others
 
Counsel for Appellant :- A.K. Rai,D.N.Pandey,Nishi Mishra,Saroj Mishra,Vishnu Kumar Singh
 
Counsel for Respondent :- Komal Mehrotra,M.A.Qadeer
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Komal Mehrotra, learned counsel for the respondents.

List after two weeks.

Order Date :- 9.10.2017

Gss

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