Lal Bahadur & Others vs Basdeo & Others
2017 Latest Caselaw 5249 ALL

Citation : 2017 Latest Caselaw 5249 ALL
Judgement Date : 9 October, 2017

Allahabad High Court

Lal Bahadur & Others vs Basdeo & Others on 9 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 974 of 2007
 

 
Appellant :- Lal Bahadur & Others
 
Respondent :- Basdeo & Others
 
Counsel for Appellant :- K.N. Mishra,K.K.M. Tripathi
 
Counsel for Respondent :- J.P. Yadav,Apurva Hajela,D.K. Gupta
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondents even in revised list.

Learned counsel for the appellants is present.

The case is passed over for the day.

List after ten days as peremptorily.

Order Date :- 9.10.2017

Gss

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