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Daya Shankar Bharti vs State Of U.P.
2017 Latest Caselaw 5225 ALL

Citation : 2017 Latest Caselaw 5225 ALL
Judgement Date : 7 October, 2017

Allahabad High Court
Daya Shankar Bharti vs State Of U.P. on 7 October, 2017
Bench: Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 13
 

 
Case :- BAIL No. - 8230 of 2017
 
Applicant :- Daya Shankar Bharti
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Santosh Kumar Srivastava,Anand Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Learned counsel for accused-applicant prays for and is allowed a week time to file supplementary affidavit.

2. List in the next cause list.

Order Date :- 7.10.2017

Pachhere/-

 

 

 
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