Anil Kumar vs U.P.Power Corporation Thru. Its ...
2017 Latest Caselaw 5217 ALL

Citation : 2017 Latest Caselaw 5217 ALL
Judgement Date : 7 October, 2017

Allahabad High Court

Anil Kumar vs U.P.Power Corporation Thru. Its ... on 7 October, 2017

Bench: Saumitra Dayal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - A No. - 34457 of 2017
 

 
Petitioner :- Anil Kumar
 
Respondent :- U.P.Power Corporation Thru. Its M.D. And Another
 
Counsel for Petitioner :- V.K.Singh,J.P. Singh
 
Counsel for Respondent :- Kapil Dev Singh Rathore
 

 
Hon'ble Saumitra Dayal Singh,J.

Allowed.

For orders, see order of date passed in Writ ? A No. 58918 of 2016 (Suneel Kumar And 46 Ors. Vs. State Of U.P. And 3 Ors.) in separate sheets containing 27 pages.

Order Date :- 7.10.2017

A. Singh

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