Prabhu Lal vs State Of ...
2017 Latest Caselaw 5201 ALL

Citation : 2017 Latest Caselaw 5201 ALL
Judgement Date : 7 October, 2017

Allahabad High Court

Prabhu Lal vs State Of ... on 7 October, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 1649 of 2013
 

 
Petitioner :- Prabhu Lal
 
Respondent :- State Of U.P.Thr.Prin.Secy.Panchayati Raj,Civil Sectt.& Ors.
 
Counsel for Petitioner :- Sampurnanand Shukla,Pt. Pankaj Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Sri Sampurnanand Shukla , learned counsel for petitioner, is reported to be ill.

The case is adjourned.

List again.

Order Date :- 7.10.2017

psd

Download the LatestLaws.com Mobile App