Mohd. Iqbal vs State Of ...
2017 Latest Caselaw 5197 ALL

Citation : 2017 Latest Caselaw 5197 ALL
Judgement Date : 7 October, 2017

Allahabad High Court

Mohd. Iqbal vs State Of ... on 7 October, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 8752 of 2014
 

 
Petitioner :- Mohd. Iqbal
 
Respondent :- State Of U.P.Thru.Prin.Secy.Law/Legal Remembrancer U.P.& Anr
 
Counsel for Petitioner :- Nripendra Mishra,Vinay Misra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Sri Nripendra Mishra, learned counsel for petitioner, is reported to be out of station.

The case is adjourned.

List again.

Order Date :- 7.10.2017

psd

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