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U.P. Primary Cooperative ... vs Union Of India Thru. Secy. Postal ...
2017 Latest Caselaw 5189 ALL

Citation : 2017 Latest Caselaw 5189 ALL
Judgement Date : 7 October, 2017

Allahabad High Court
U.P. Primary Cooperative ... vs Union Of India Thru. Secy. Postal ... on 7 October, 2017
Bench: Devendra Kumar Arora, Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 10577 of 2014
 

 
Petitioner :- U.P. Primary Cooperative Societies Thru. Member Secy. & Anr.
 
Respondent :- Union Of India Thru. Secy. Postal Deptt. & 3 Ors.
 
Counsel for Petitioner :- Ganga Singh
 
Counsel for Respondent :- A.S.G.,Raj Kumar Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Sri Raj Kumar Singh, learned counsel for respondent prays for and is granted a week's time to file supplementary counter affidavit. Learned counsel for petitioners may file supplementary rejoinder affidavit within two days thereafter.

List after the aforesaid period.

Order Date :- 7.10.2017

psd

 

 

 
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