Krishna Singh vs State Of U.P. ...
2017 Latest Caselaw 5185 ALL

Citation : 2017 Latest Caselaw 5185 ALL
Judgement Date : 7 October, 2017

Allahabad High Court

Krishna Singh vs State Of U.P. ... on 7 October, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 3336 of 2015
 

 
Petitioner :- Krishna Singh
 
Respondent :- State Of U.P. Thru.Prin.Secy.,Housing & Urban Planning & Ors
 
Counsel for Petitioner :- Pradyumn Shukla,Pradyumn Shukla
 
Counsel for Respondent :- C.S.C.,Gaurav Mehrotra,Shailendra Singh Chauhan
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Sri Pradyumn Shukla, learned counsel for petitioner, is reported to be ill.

The case is adjourned.

List again.

Order Date :- 7.10.2017

psd

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