Smt. Shyama Kumari Dubey vs State Of U.P. Thru. ...
2017 Latest Caselaw 5184 ALL

Citation : 2017 Latest Caselaw 5184 ALL
Judgement Date : 7 October, 2017

Allahabad High Court

Smt. Shyama Kumari Dubey vs State Of U.P. Thru. ... on 7 October, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 3311 of 2015
 

 
Petitioner :- Smt. Shyama Kumari Dubey
 
Respondent :- State Of U.P. Thru. Prin.Secy.,Karagar & Rajnaitik & 4 Ors.
 
Counsel for Petitioner :- Rajendra Nath
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Sri Rajendra Nath, learned counsel for petitioner, is reported to be ill.

The case is adjourned.

List again.

Order Date :- 7.10.2017

psd

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