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Sanjay Singh @ Mandeep Singh vs State Of U.P. And Ors.
2017 Latest Caselaw 5177 ALL

Citation : 2017 Latest Caselaw 5177 ALL
Judgement Date : 7 October, 2017

Allahabad High Court
Sanjay Singh @ Mandeep Singh vs State Of U.P. And Ors. on 7 October, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 1733 of 2017
 

 
Appellant :- Sanjay Singh @ Mandeep Singh
 
Respondent :- State Of U.P. And Ors.
 
Counsel for Appellant :- Manjusha Kapil,Mahendra Pratap Mehta
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Ref; Order on  Criminal Misc.  Condonation Application No.102209 of 2017.

Issue notice.

Order Date :- 7.10.2017

IA

 

 

 
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