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Guru Singh vs State Of U.P. And Anr.
2017 Latest Caselaw 5176 ALL

Citation : 2017 Latest Caselaw 5176 ALL
Judgement Date : 7 October, 2017

Allahabad High Court
Guru Singh vs State Of U.P. And Anr. on 7 October, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- CRIMINAL APPEAL No. - 1732 of 2017
 

 
Appellant :- Guru Singh
 
Respondent :- State Of U.P. And Anr.
 
Counsel for Appellant :- Ram Kumar Singh,Uday Pratap Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri U.P.Singh, learned counsel for the appellant and Sri  M.B.Singh, learned AGA for the State are present.

Issue notice to opposite party no.2 returnable at an early date.

List and connect with Criminal Appeal No.1334 of 2017.

Order Date :- 7.10.2017

IA

 

 

 
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