Tabish vs State Of Up
2017 Latest Caselaw 5174 ALL

Citation : 2017 Latest Caselaw 5174 ALL
Judgement Date : 7 October, 2017

Allahabad High Court

Tabish vs State Of Up on 7 October, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 13
 

 
Case :- BAIL No. - 8267 of 2017
 
Applicant :- Tabish
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Rehan Ahmad Siddiqui,Shuaib Ahsan Usmani
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Learned counsel for accused-applicant wants to file supplementary affidavit.

2. A week time is allowed to file supplementary affidavit.

3. List thereafter.

Order Date :- 7.10.2017

Pachhere/-

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