Sachin Kashyap ( Second Bail ) vs State Of U.P.
2017 Latest Caselaw 5169 ALL

Citation : 2017 Latest Caselaw 5169 ALL
Judgement Date : 7 October, 2017

Allahabad High Court

Sachin Kashyap ( Second Bail ) vs State Of U.P. on 7 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 8248 of 2017
 

 
Applicant :- Sachin Kashyap ( Second Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pradeep Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri Pradeep Tiwari, learned counsel for the applicant and Sri M.B.Singh, learned AGA for the State are present.

Learned counsel for the applicant shall file present status of the trial before this Court.

List on 26.11.2017.

Order Date :- 7.10.2017

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