Smt. Moola Devi & Others vs State Of U.P. Thru' Secy. & Others
2017 Latest Caselaw 5148 ALL

Citation : 2017 Latest Caselaw 5148 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

Smt. Moola Devi & Others vs State Of U.P. Thru' Secy. & Others on 6 October, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 58017 of 2005
 

 
Petitioner :- Smt. Moola Devi & Others
 
Respondent :- State Of U.P. Thru' Secy. & Others
 
Counsel for Petitioner :- K.K. Tripathi,Ram Gopal Tripathi
 
Counsel for Respondent :- C.S.C.,A.K. Singh,M.C.Tripathi,Pradeep Kumar Tripathi
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Sri Pradeep Kumar Tripathi, learned counsel for the Kanpur Development Authority has sent his illness slip.

List in the next cause list.

Order Date :- 6.10.2017

Ishan

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