Smt. Qamrunnisa vs Hafiz Furqan Ahmad And Others
2017 Latest Caselaw 5145 ALL

Citation : 2017 Latest Caselaw 5145 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

Smt. Qamrunnisa vs Hafiz Furqan Ahmad And Others on 6 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 184 of 2002
 

 
Appellant :- Smt. Qamrunnisa
 
Respondent :- Hafiz Furqan Ahmad And Others
 
Counsel for Appellant :- M.A.Qadeer
 
Counsel for Respondent :- T.A.Khan
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri M.A.Qadeer, learned counsel for the applicant.

List after two weeks.

Order Date :- 6.10.2017

Gss

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