Naresh Chandra vs Mohar Singh
2017 Latest Caselaw 5142 ALL

Citation : 2017 Latest Caselaw 5142 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

Naresh Chandra vs Mohar Singh on 6 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 1254 of 2003
 

 
Appellant :- Naresh Chandra
 
Respondent :- Mohar Singh
 
Counsel for Appellant :- K.D. Tiwari,Sudhakar Singh
 
Counsel for Respondent :- T.A.Khan
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondent even in revised list.

Learned counsel for the appellant is present.

List after ten days as peremptorily.

Order Date :- 6.10.2017

Gss

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