Ravi Rastogi And Others vs Smt. Chandra Prabha Rastogi And ...
2017 Latest Caselaw 5085 ALL

Citation : 2017 Latest Caselaw 5085 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

Ravi Rastogi And Others vs Smt. Chandra Prabha Rastogi And ... on 6 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 15 of 2002
 

 
Appellant :- Ravi Rastogi And Others
 
Respondent :- Smt. Chandra Prabha Rastogi And Others
 
Counsel for Appellant :- S.R.Verma
 
Counsel for Respondent :- Rakesh Kr. Shukla,Shivdutt Shukla
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Deepak Kumar Verma, Advocate, holding brief of Sri S.R.Verma, learned counsel for the appellants, the case is passed over for the day.

List in the next cause list.

Order Date :- 6.10.2017

Gss

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