Tuesday, 28, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Jogendra Singh (Since Deceased) ... vs State Of U.P. And Another
2017 Latest Caselaw 5077 ALL

Citation : 2017 Latest Caselaw 5077 ALL
Judgement Date : 6 October, 2017

Allahabad High Court
Jogendra Singh (Since Deceased) ... vs State Of U.P. And Another on 6 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 426 of 2010
 

 
Appellant :- Jogendra Singh (Since Deceased) And Others
 
Respondent :- State Of U.P. And Another
 
Counsel for Appellant :- Ram Lal Mishra,Anupam Kulshrestha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Anupam Kulshrestha, learned counsel for the appellants.

List after two weeks.

Order Date :- 6.10.2017

Gss

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter