Ajayab Singh (Deceased) And ... vs State Of U.P. And Another
2017 Latest Caselaw 5075 ALL

Citation : 2017 Latest Caselaw 5075 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

Ajayab Singh (Deceased) And ... vs State Of U.P. And Another on 6 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 427 of 2010
 

 
Appellant :- Ajayab Singh (Deceased) And Others
 
Respondent :- State Of U.P. And Another
 
Counsel for Appellant :- Ram Lal Mishra,Anupam Kulshrestha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Anupam Kulshrestha, learned counsel for the appellants.

List after two weeks.

Order Date :- 6.10.2017

Gss

Download the LatestLaws.com Mobile App