Shyam Ji Tiwari @ Shyamu vs State Of U.P.
2017 Latest Caselaw 5043 ALL

Citation : 2017 Latest Caselaw 5043 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Shyam Ji Tiwari @ Shyamu vs State Of U.P. on 5 October, 2017

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 1305 of 2011
 

 
Appellant :- Shyam Ji Tiwari @ Shyamu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ashok Bajpai
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

Learned counsel for the parties are present.

Lower court's record has not been received.

Officer is directed to issue reminder to the District Judge, concerned by speed post to submit the lower court record within three weeks.

List thereafter.

Order Date :- 5.10.2017

Monika

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